The State Of Andhra Pradesh vs. M/S. Ayesha Leathers

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TREVC/22/2009HC TelanganaGSTCNR HBHC01004257200917 March 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA4 pages
For Petitioner: SRl. SURIBABU, (sPL SC FOR CT AP)

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Before: AND

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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.