Ms Abhisar Buildwell PVT. LTD. v. State Of Tripura And Ors

Court: Tripura High Court
Case number: WP(C)/127/2014
Date of judgment: 12 Sept 2014
Bench: HON'BLE THE CHIEF JUSTICE DEEPAK GUPTA,THE HON'BLE MR JUSTICE U. B. SAHA
Petitioner: MS ABHISAR BUILDWELL PVT. LTD.
Respondent: STATE OF TRIPURA and ORS
CNR: TRHC010021142014

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