M/S Progressive Chemicals v. Hindustan Paper Corporation LTD. And Ors

Court: Gauhati High Court
Case number: WP(C)/1187/2011
Date of judgment: 20 Apr 2011
Petitioner: M/S PROGRESSIVE CHEMICALS
Respondent: HINDUSTAN PAPER CORPORATION LTD. and ORS
CNR: GAHC010019592011

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Gauhati High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.