Gupta Cables P.LTD. v. A.C. Of Sales Tax
- Court
- Orissa High Court
- Case number
- WP(C)/19508/2008
- Date of judgment
- 2 Sept 2009
- Bench
- MR. JUSTICE B.P.DAS,MR. JUSTICE I.MAHANTY
- Petitioner
- GUPTA CABLES P.LTD.
- Respondent
- A.C. OF SALES TAX
- CNR
- ODHC010160112008
Judgment text not available yet
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.