Sadasiva Pratihari v. State
- Court
- Orissa High Court
- Case number
- WP(C)/15223/2009
- Date of judgment
- 16 Mar 2010
- Bench
- MR. JUSTICE I.M.QUDDUSI,KUMARI JUSTICE SANJU PANDA
- Petitioner
- SADASIVA PRATIHARI
- Respondent
- STATE
- CNR
- ODHC010215302009
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