Jayajagannath Steel v. State
- Court
- Orissa High Court
- Case number
- WP(C)/17673/2009
- Date of judgment
- 12 Aug 2010
- Bench
- MR. JUSTICE V.G.GOPALA GOWDA(CJ,MR. JUSTICE I.MAHANTY
- Petitioner
- JAYAJAGANNATH STEEL
- Respondent
- STATE
- CNR
- ODHC010227452009
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.