Bhagawati Steels v. State
- Court
- Orissa High Court
- Case number
- WP(C)/12649/2009
- Date of judgment
- 12 Aug 2010
- Bench
- MR. JUSTICE I.M.QUDDUSI,MR. JUSTICE B.K.NAYAK
- Petitioner
- BHAGAWATI STEELS
- Respondent
- STATE
- CNR
- ODHC010227722009
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