Malati Steel PVT.LTD v. State And Ors.
- Court
- Orissa High Court
- Case number
- WP(C)/9088/2010
- Date of judgment
- 6 Sept 2010
- Bench
- MR. JUSTICE V.G.GOPALA GOWDA(CJ,MR. JUSTICE I.MAHANTY
- Petitioner
- MALATI STEEL PVT.LTD
- Respondent
- STATE and ORS.
- CNR
- ODHC010119392010
Judgment text not available yet
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.