Essel Mining v. Commnr.Of S.Tax

Court
Orissa High Court
Case number
WP(C)/13202/2006
Date of judgment
3 Nov 2010
Bench
MR. JUSTICE V.G.GOPALA GOWDA(CJ,MR. JUSTICE B.N.MAHAPATRA
Petitioner
ESSEL MINING
Respondent
COMMNR.OF S.TAX
CNR
ODHC010163232006

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