M/S.Shri Mahavir Ferro Alloys PVT LTD,Kalunga v. Commissioner,Sales Tax,Banijyakar Bhawan

Court: Orissa High Court
Case number: WP(C)/19775/2015
Date of judgment: 27 Mar 2017
Bench: MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
Petitioner: M/S.SHRI MAHAVIR FERRO ALLOYS PVT LTD,KALUNGA
Respondent: COMMISSIONER,SALES TAX,BANIJYAKAR BHAWAN
CNR: ODHC010675512015

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