Uma Polymers Limited v. State And Ors
- Court
- Rajasthan High Court
- Case number
- CW/3850/2008
- Date of judgment
- 23 Sept 2008
- Bench
- GOPAL KRISHAN VYAS
- Petitioner
- UMA POLYMERS LIMITED
- Respondent
- STATE and ORS
- CNR
- RJHC010176232008
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.