Bgr Energy Systems LTD v. State Finance Departmentors
- Court
- Rajasthan High Court
- Case number
- CW/16577/2012
- Date of judgment
- 26 Feb 2013
- Bench
- AJAY RASTOGI
- Petitioner
- BGR ENERGY SYSTEMS LTD
- Respondent
- STATE FINANCE DEPARTMENTORS
- CNR
- RJHC020615482012
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.