M/S M I R C Electronic LTD v. State Finance Departmentors
Original PDF →CW/2345/2014HC RajasthanGSTCNR RJHC02070749201412 March 2014Bench: MUNISHWAR NATH BHANDARI
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.