Rustagi Plastic Industries PVT LTD v. C T O Spl Circle-1 Bhiwadi Alwar
- Court
- Rajasthan High Court
- Case number
- STR/213/2012
- Date of judgment
- 31 Mar 2017
- Bench
- K. S. JHAVERI
- Petitioner
- RUSTAGI PLASTIC INDUSTRIES PVT LTD
- Respondent
- C T O SPL CIRCLE-1 BHIWADI ALWAR
- CNR
- RJHC020246092012
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.