M/S Swastic Bricks Company LTD v. Rajasthan Tax Board, Through Registrar
- Court
- Rajasthan High Court
- Case number
- STR/114/2014
- Date of judgment
- 5 May 2017
- Bench
- K. S. JHAVERI
- Petitioner
- M/S SWASTIC BRICKS COMPANY LTD
- Respondent
- RAJASTHAN TAX BOARD, THROUGH REGISTRAR
- CNR
- RJHC020064602014
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.