Commissioner Of Central Excise v. Sri Ashok Kumar Director Of Ms
- Court
- Patna High Court
- Case number
- MA/722/2009
- Date of judgment
- 8 Jan 2014
- Bench
- MR. JUSTICE JYOTI SARAN,MR. JUSTICE ANJANI KUMAR SHARAN
- Petitioner
- COMMISSIONER OF CENTRAL EXCISE
- Respondent
- SRI ASHOK KUMAR DIRECTOR OF MS
- CNR
- BRHC010533222009
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Reproduced from the public record of the Patna High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.