Commissioner Of Central Excise v. Sri Rajinder Singh

Court: Patna High Court
Case number: MA/724/2009
Date of judgment: 8 Jan 2014
Bench: MR. JUSTICE JYOTI SARAN,MR. JUSTICE ANJANI KUMAR SHARAN
Petitioner: COMMISSIONER OF CENTRAL EXCISE
Respondent: SRI RAJINDER SINGH
CNR: BRHC010282642009

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