M/S. Jocil Limited v. Assistant Commissioner (CT)-Vi

Court: Telangana High Court
Case number: WP/46905/2016
Date of judgment: 5 Jan 2017
Bench: RAMESH RANGANATHAN,A.SHANKAR NARAYANA
Petitioner: M/s. Jocil Limited,
Respondent: Assistant Commissioner (CT)-VI,
CNR: HBHC010729602016

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