M/S.Tirupati Fuels Private Limited v. Commercial Tax Officer, Steel Plant Circle

Court: Telangana High Court
Case number: WP/11082/2017
Date of judgment: 6 Apr 2017
Bench: J. UMA DEVI,V RAMASUBRAMANIAN
Petitioner: M/s.Tirupati Fuels Private Limited,
Respondent: Commercial Tax Officer, Steel Plant Circle,
CNR: HBHC010000112017

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