M/S. Paradise Food Court v. State Of Telangana, Represented By Secretary

Court: Telangana High Court
Case number: WP/2167/2017
Date of judgment: 18 Apr 2017
Bench: J. UMA DEVI,V RAMASUBRAMANIAN
Petitioner: M/s. Paradise Food Court,
Respondent: State of Telangana, Represented by Secretary,
CNR: HBHC010036562017

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