Larsen & Toubro LTD & Anr. v. Govt.Of Nct Of Delhi & Ors.
- Court
- Delhi High Court
- Case number
- W.P.(C)/1943/2012
- Date of judgment
- 1 Jun 2012
- Bench
- HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
- Petitioner
- LARSEN & TOUBRO LTD & ANR.
- Respondent
- GOVT.OF NCT OF DELHI & ORS.
- CNR
- DLHC010517242012
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