Anand Decors v. Commissioner Of Trade And Taxes, New Delhi
- Court
- Delhi High Court
- Case number
- ST.APPL./35/2014
- Date of judgment
- 23 Dec 2014
- Bench
- HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE V. KAMESWAR RAO
- Petitioner
- ANAND DECORS
- Respondent
- COMMISSIONER OF TRADE AND TAXES, NEW DELHI
- CNR
- DLHC011204442014
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