Northern Service Station v. Government Of Nct Of Delhi & Ors.

Court: Delhi High Court
Case number: W.P.(C)/2499/2014
Date of judgment: 4 Aug 2015
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: NORTHERN SERVICE STATION
Respondent: GOVERNMENT OF NCT OF DELHI & ORS.
CNR: DLHC010685352014

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