N.F. Impex PVT. LTD. v. Commissioner Of Trade & Taxes, Delhi
- Court
- Delhi High Court
- Case number
- ST.APPL./23/2015
- Date of judgment
- 1 Oct 2015
- Bench
- HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
- Petitioner
- N.F. IMPEX PVT. LTD.
- Respondent
- COMMISSIONER OF TRADE & TAXES, DELHI
- CNR
- DLHC011996852014
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.