Lotus Impex v. The Commissioner, Department Of Trade & Taxes, New Delhi & Anr.

Court: Delhi High Court
Case number: W.P.(C)/134/2014
Date of judgment: 19 Feb 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: LOTUS IMPEX
Respondent: THE COMMISSIONER, DEPARTMENT OF TRADE & TAXES, NEW DELHI & ANR.
CNR: DLHC011872582013

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