M/S Metro Buildtech PVT. LTD. Through Its Director Mr. Rajinder Kumar Goyal v. Government Of Nct Of Delhi Through Principal Secretary & Ors.

Court: Delhi High Court
Case number: W.P.(C)/707/2014
Date of judgment: 2 Mar 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: M/S METRO BUILDTECH PVT. LTD. THROUGH ITS DIRECTOR MR. RAJINDER KUMAR GOYAL
Respondent: GOVERNMENT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY & ORS.
CNR: DLHC010160912014

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