Developers & Builders Forum Through Its President & Ors. v. Govt Of Nct Of Delhi Through Principal Secretary & Ors.
- Court
- Delhi High Court
- Case number
- W.P.(C)/667/2014
- Date of judgment
- 2 Mar 2016
- Bench
- HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
- Petitioner
- DEVELOPERS & BUILDERS FORUM THROUGH ITS PRESIDENT & ORS.
- Respondent
- GOVT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY & ORS.
- CNR
- DLHC010151512014
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