M/S Dish Tv INDIA Limited v. Government Of Nct Of Delhi & Ors.

Court: Delhi High Court
Case number: W.P.(C)/12308/2015
Date of judgment: 4 Apr 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: M/S DISH TV INDIA LIMITED
Respondent: GOVERNMENT OF NCT OF DELHI & ORS.
CNR: DLHC016614232015

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