Jain Manufacturing (INDIA) PVT. LTD. v. The Commissioner Value Added Tax & Anr.

Court: Delhi High Court
Case number: W.P.(C)/1358/2016
Date of judgment: 1 Jun 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: JAIN MANUFACTURING (INDIA) PVT. LTD.
Respondent: THE COMMISSIONER VALUE ADDED TAX & ANR.
CNR: DLHC010417582016

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