Bhushan Steel Limted v. Gail(INDIA) LTD & Anr.
- Court
- Delhi High Court
- Case number
- O.M.P.(I) (COMM.)/274/2016
- Date of judgment
- 11 Jul 2016
- Bench
- HON'BLE MR. JUSTICE VIBHU BAKHRU
- Petitioner
- BHUSHAN STEEL LIMTED
- Respondent
- GAIL(INDIA) LTD & ANR.
- CNR
- DLHC011660182016
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