Nucleus Marketing & Communication v. Commissioner Of Delhi Value Added Tax, Department Of Trade & Taxes

Court: Delhi High Court
Case number: W.P.(C)/7511/2015
Date of judgment: 12 Jul 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
Petitioner: NUCLEUS MARKETING & COMMUNICATION
Respondent: COMMISSIONER OF DELHI VALUE ADDED TAX, DEPARTMENT OF TRADE & TAXES
CNR: DLHC013883402015

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