Communication World v. Commissioner, Trade And Taxes And Anr

Court: Delhi High Court
Case number: W.P.(C)/2528/2013
Date of judgment: 27 Jul 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
Petitioner: COMMUNICATION WORLD
Respondent: COMMISSIONER, TRADE AND TAXES AND ANR
CNR: DLHC010470222013

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