Teleworld Mobiles PVT. LTD. v. Commissioner Of Trade & Taxes

Court: Delhi High Court
Case number: W.P.(C)/6746/2016
Date of judgment: 3 Aug 2016
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
Petitioner: TELEWORLD MOBILES PVT. LTD.
Respondent: COMMISSIONER OF TRADE & TAXES
CNR: DLHC011882172016

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