Shaila Enterprises v. Commissioner Of Value Added Tax
- Court
- Delhi High Court
- Case number
- W.P.(C)/5478/2016
- Date of judgment
- 5 Aug 2016
- Bench
- HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
- Petitioner
- SHAILA ENTERPRISES
- Respondent
- COMMISSIONER OF VALUE ADDED TAX
- CNR
- DLHC011605682016
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.