Triumph Motors (A Unit Of Khushi Traders PVT. LTD. v. Commissioner Of Value Added Tax

Court: Delhi High Court
Case number: VAT APPEAL/1/2016
Date of judgment: 2 May 2017
Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
Petitioner: TRIUMPH MOTORS (A UNIT OF KHUSHI TRADERS PVT. LTD.
Respondent: COMMISSIONER OF VALUE ADDED TAX
CNR: DLHC015982332015

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