Srex Power INDIA Private Limited v. Delhi Transco Limited
- Court
- Delhi High Court
- Case number
- ARB.P./263/2023
- Date of judgment
- 23 May 2023
- Bench
- HON'BLE MR. JUSTICE NAVIN CHAWLA
- Petitioner
- SREX POWER INDIA PRIVATE LIMITED
- Respondent
- DELHI TRANSCO LIMITED
- CNR
- DLHC010076572023
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