Shri Arjun Ram Jat vs. Superintendent, Central Goods And Service Tax

CW/19054/2022HC RajasthanGSTCNR RJHC01087283202203 February 2023Bench: SANDEEP MEHTA,NUPUR BHATI1 pages

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[2023/RJJD/003730] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 19054/2022 Shri Arjun Ram Jat S/o Moda Ram Jat, aged about 58 Years, Having Principal Place of Business at Indawar, Merta, Nagaur (Rajasthan) - 341510. ----Petitioner Versus

1.

Superintendent, Central Goods and Service Tax, Merta City, GST Range-XII, Meta, District Nagaur (Rajasthan).

2.

Commissioner (Appeals), Central Goods and Services Tax, Jodhpur (Rajasthan). ----Respondents For Petitioner(s) : Mr. Prateek Gattani HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE DR. JUSTICE NUPUR BHATI Order 03/02/2023 Learned counsel Shri Prateek Gattani has moved an application for seeking permission to withdraw the instant writ petition.

For the reasons mentioned in the application, the same is accepted. The instant writ petition is disposed of as withdrawn. (NUPUR BHATI),J (SANDEEP MEHTA),J 4-Dharmendra/-

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