M/S Sterlite Technologies Limited vs. The State Of Andhra Pradesh
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HON’BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON’BLE SRI JUSTICE T. MALLIKARJUNA RAO JUDGMENT: (Per UDPR, J)
In view of the letter dated 04.05.2023 filed by the learned counsel for the petitioner before the Registry, requesting to post the matter under the caption “For withdrawal”, seeking permission of this Court to withdraw the Writ Petition.
Permission for withdrawal is accorded.
Accordingly, this Writ Petition is dismissed as withdrawn with liberty as prayed for. No costs. As a sequel, interlocutory applications pending, if any, in this case shall stand closed.
__________________________ U. DURGA PRASAD RAO, J.
___________________________ T. MALLIKARJUNA RAO, J. 05.05.2023 KKV
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HON’BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON’BLE SRI JUSTICE T. MALLIKARJUNA RAO 05.05.2023
KKV
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