M/S.Danieli INDIA LTD vs. The Joint Commissioner (State Tax) And Appellate Authority
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HON’BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON’BLE SMT. JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION No.16094 of 2021
ORDER: (per UDPR, J)
When the matter is taken up for hearing, Sri Karan Talwar, learned counsel for petitioner, seeks permission of this Court to withdraw the writ petition.
Permission for withdrawal is accorded
Accordingly, this writ petition is dismissed as withdrawn. No costs. As a sequel, interlocutory applications pending, if any, in this case shall stand closed.
__________________________ U.DURGA PRASAD RAO, J
___________________________________ VENKATA JYOTHIRMAI PRATAPA, J 10.08.2023 SS/bms
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