M/S. Satyanarayana Medical Distributors vs. Assistant Commissioner Of State Tax (Intelligence)
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Cause title — parties, addresses and appearances
Office Note 04. 12.02.2025 RRR,J & HN,J I.A.No.1 of 2023
For the reasons stated in the affidavit filed in support of this application, this interlocutory application is allowed.
W.P.No.35710 of 2022
The Writ Petition is allowed. (Vide Separate Order)
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RRR,J
______ HN,J KPV
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