Union Quality Plastics Limited v. Assistant Commissioner State Tax
- Court
- Andhra Pradesh High Court
- Case number
- WP/21875/2026
- Date of judgment
- 4 Aug 2026
- Bench
- NINALA JAYASURYA,T.C.D.SEKHAR
- Petitioner
- UNION QUALITY PLASTICS LIMITED
- Respondent
- Assistant Commissioner State Tax,
- CNR
- APHC010407402026
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.