M/S Makewell Pharma Gomti Nagar Lucknow Thru. Proprietor Saurabh Kumar Singh v. State Of U.P. Thru. Prin. Secy. Ministry Of Finance, Lucknow And Another

Court: Allahabad High Court
Case number: WTAX/207/2023
Date of judgment: 16 Oct 2023
Bench: VIVEK CHAUDHARY,MANISH KUMAR
Petitioner: M/S MAKEWELL PHARMA GOMTI NAGAR LUCKNOW THRU. PROPRIETOR SAURABH KUMAR SINGH
Respondent: STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF FINANCE, LUCKNOW AND ANOTHER
CNR: UPHC020730282023

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