M/S Jb Test And Commissioning PVT. LTD. Lko. Thru. Its Director Shri Prashant Singh And Another v. Union Of INDIA Ministry Of Corporate Affairs Thru. Its Secy. , New Delhi And Another
- Court
- Allahabad High Court
- Case number
- /6767/2024
- Date of judgment
- 6 Aug 2024
- Bench
- SANGEETA CHANDRA,SHREE PRAKASH SINGH
- Petitioner
- M/S JB TEST AND COMMISSIONING PVT. LTD. LKO. THRU. ITS DIRECTOR SHRI PRASHANT SINGH AND ANOTHER
- Respondent
- UNION OF INDIA MINISTRY OF CORPORATE AFFAIRS THRU. ITS SECY. , NEW DELHI AND ANOTHER
- CNR
- UPHC020535462024
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