M/S Jb Test And Commissioning PVT. LTD. Lko. Thru. Its Director Shri Prashant Singh And Another v. Union Of INDIA Ministry Of Corporate Affairs Thru. Its Secy. , New Delhi And Another

Court
Allahabad High Court
Case number
/6767/2024
Date of judgment
6 Aug 2024
Bench
SANGEETA CHANDRA,SHREE PRAKASH SINGH
Petitioner
M/S JB TEST AND COMMISSIONING PVT. LTD. LKO. THRU. ITS DIRECTOR SHRI PRASHANT SINGH AND ANOTHER
Respondent
UNION OF INDIA MINISTRY OF CORPORATE AFFAIRS THRU. ITS SECY. , NEW DELHI AND ANOTHER
CNR
UPHC020535462024

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