Vineet @ Goldi v. State Of Up Others
- Court
- Allahabad High Court
- Case number
- CRLR/157/2024
- Date of judgment
- 17 Mar 2026
- Bench
- HARVIR SINGH
- Petitioner
- VINEET @ GOLDI
- Respondent
- State of UP Others
- CNR
- UPHC010166242024
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.