Telangana State Christian (Minorities) Finance Corporation v. M/S. Raj Expedith Associates

Court: Telangana High Court
Case number: WA/776/2019
Date of judgment: 30 Sept 2020
Bench: B.VIJAYSEN REDDY,RAGHVENDRA SINGH CHAUHAN
Petitioner: Telangana State Christian (Minorities) Finance Corporation
Respondent: M/s. Raj Expedith Associates
CNR: HBHC010387152019

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