Anjali Goswami & Ors. v. Registrar General, Delhi High Court
- Court
- Delhi High Court
- Case number
- W.P.(C)/963/2019
- Date of judgment
- 30 Jan 2019
- Bench
- CASES PERTAINING TO SPL.DIVISION BENCHES
- Petitioner
- ANJALI GOSWAMI & ORS.
- Respondent
- REGISTRAR GENERAL, DELHI HIGH COURT
- CNR
- DLHC010088162019
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