Pt Hexing Technology & Ors. v. Energy Efficiency Services LTD & Anr.

Court: Delhi High Court
Case number: O.M.P.(I) (COMM.)/236/2020
Date of judgment: 18 Aug 2020
Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO
Petitioner: PT HEXING TECHNOLOGY & ORS.
Respondent: ENERGY EFFICIENCY SERVICES LTD & ANR.
CNR: DLHC010222582020

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