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Speego Vehicles Co. PVT. LTD vs. Commissioner Of Central Goods And Services Tax And Ors

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W.P.(C)/8170/2025HC DelhiGSTCNR DLHC01037001202531 July 2026Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN1 pages
For Petitioner: Mr. Rahul Gupta and Mr. Vijay Gupta, AdvsFor Respondent: Mr. Shubham Tyagi and Ms. Navruti Ojha, Advs

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Cause title — parties, addresses and appearances
$~15 * IN THE HIGH COURT OF DELHI AT NEW DELHI # CNR No. DLHC010370012025 + W.P.(C) 8170/2025 SPEEGO VEHICLES CO. PVT. LTD .....Petitioner Through: Mr. Rahul Gupta and Mr. Vijay Gupta, Advs. versus COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX AND ORS .....Respondents Through: Mr. Shubham Tyagi and Ms. Navruti Ojha, Advs. CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL HON'BLE MS. JUSTICE SHAIL JAIN

O R D E R %

31.07.

2026 CM APPL. 49659/2026[For withdrawal of the present Petition]

1.

By way of the present application, the Petitioner prays for withdrawing the present Writ Petition, i.e., W.P.(C) 8170/2025. 2. In view of no objection by learned counsel representing the Respondents, the present Writ Petition, i.e., W.P.(C) 8170/2025, is dismissed as withdrawn.

3.

The application is disposed of. W.P.(C) 8170/2025

4.

Next date of hearing, i.e., 19.08.2026 stands cancelled.

ANIL KSHETARPAL, J.

SHAIL JAIN, J. JULY 31, 2026/s.godara/ad This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2026 at 11:21:46

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