Vishal Sharma v. State Of Hp
- Court
- Himachal Pradesh High Court
- Case number
- CRMPM/2947/2023
- Date of judgment
- 2 Apr 2024
- Bench
- HON'BLE MR. JUSTICE VIRENDER SINGH
- Petitioner
- VISHAL SHARMA
- Respondent
- STATE OF HP
- CNR
- HPHC010467132023
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Reproduced from the public record of the Himachal Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.