Samta v. State Of Hp
- Court
- Himachal Pradesh High Court
- Case number
- CRMPM/405/2024
- Date of judgment
- 30 Apr 2024
- Bench
- HON'BLE MR. JUSTICE VIRENDER SINGH
- Petitioner
- SAMTA
- Respondent
- STATE OF HP
- CNR
- HPHC010066832024
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Himachal Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.